Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

State of Odisha - Subsection

Section 18(2)(a) in The Orissa Labour Welfare Fund Act, 1996

(a)with such assistance as he thinks fit, enter at any reasonable time any premises for carrying out the provisions of this Act;