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[Cites 0, Cited by 0] [Section 100(2)] [Section 100] [Entire Act]

State of Madhya Pradesh - Subsection

Section 100(2)(b) in The M.P. Industrial Relations Act, 1960

(b)[ x x x] [Omitted by M.P. Acl No. 41 of 1981 (w.e.f. 26-1-1982).]