Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 2 in Hotel Receipts Tax Rules, 1981 2. Definitions. (1)In these rules, unless the context otherwise requires, "the Act" means the Hotel Receipts Tax Act, 1980 (54 of 1980)-.(2)All references to "Forms" in these rules shall be construed as references to the forms set out in the Appendix hereto.
