Delhi High Court - Orders
The Pr. Commissioner Of Income Tax -4 vs Niit Technologies Ltd on 6 October, 2022
Author: Manmohan
Bench: Manmohan, Manmeet Pritam Singh Arora
$~1, 6 and 22
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 267/2022 and CM APPL. 35432/2022
+ ITA 272/2022
THE PR. COMMISSIONER OF
INCOME TAX -4 ..... Appellant
Through : Ms. Mansie Jain, Advocate for
Mr.Ruchir Bhatia, Senior Standing
Counsel for Revenue.
versus
NIIT TECHNOLOGIES LTD. ..... Respondent
Through : Mr. Rohit Jain, Mr.Aniket D.
Agarwal and Mr.Udit Naresh,
Advocates.
+ ITA 910/2019 and CM APPLs. 45710/2019 and 43177/2022
THE PR. COMMISSIONER
OF INCOME TAX -6 ..... Appellant
Through : Ms. Mansie Jain, Advocate for
Mr.Ruchir Bhatia, Senior Standing
Counsel for Revenue.
versus
NIIT TECHNOLOGIES LTD. ..... Respondent
Through : Mr. Rohit Jain, Mr.Aniket D.
Agarwal and Mr.Udit Naresh,
Advocates.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:07.10.2022
20:07:40
ORDER
% 06.10.2022 At the request of learned counsel for the appellant, adjourned to 27th April, 2023.
MANMOHAN, J MANMEET PRITAM SINGH ARORA, J OCTOBER 6, 2022 j Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:07.10.2022 20:07:40