Madras High Court
R.Indumathi vs K.Durairaj on 9 December, 2020
Author: T.Raja
Bench: T.Raja
Tr.C.M.P. No.492 of 2020
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED : 09.12.2020
CORAM
THE HONOURABLE MR.JUSTICE T.RAJA
Tr. C.M.P. No.492 of 2020
and C.M.P. No.12347 of 2020
R.Indumathi ... Petitioner
-vs-
K.Durairaj ... Respondent
Prayer: Petition filed under Section 24 of C.P.C to withdraw and
transfer HMOP.No.365/2020 pending on the file of the learned Judge,
Family Court, Madurai to the Family Court, Chennai to be tried along
with HMOP.Sr.No.2621/2020.
For Petitioner : Mr.S.N.Subramani
For Respondent : Mr.S.Gunaseelan
ORDER
The Transfer C.M.P. has been filed seeking to withdraw and transfer HMOP.No.365/2020 pending before the Family Court, Madurai to the Family Court, Chennai to be tried along with HMOP.Sr.No.2621/2020 (HMOP.No.2088/2020). 1/3 http://www.judis.nic.in Tr.C.M.P. No.492 of 2020
2. When the matter was taken up today, Mr.S.Gunaseelan, learned Counsel for the respondent fairly submitted that the respondent-husband has no objection for allowing the present Transfer CMP so that both the HMOP.No.365/2020 and HMOP.No.2088/2020 can be tried together by the concerned Family Court, Chennai.
3. Recording the statement of the learned Counsel for the respondent, the Transfer CMP. is allowed. Consequently, the HMOP.No.365/2020 pending before the Family Court, Madurai is withdrawn and transferred to the Family Court, Chennai to be tried along with HMOP.Sr.No.2621/2020 (HMOP.No.2088/2020) with a direction to the concerned Family Court, Chennai to take up both the matters together and give a disposal on merits. Consequently, connected Miscellaneous Petition is closed.
09.12.2020
Index : Yes/No
tsi
To
1. The Family Court, Madurai.
2. The Family Court, Chennai.
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Tr.C.M.P. No.492 of 2020
T.RAJA,J.
Tsi
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09.12.2020
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