Section 12(3)(b) in University of Petroleum and Energy Studies Act, 2003

[Cites 0, Cited by 0] [Section 12(3)] [Section 12] [Entire Act]

State of Uttarakhand - Subsection

Section 12(3)(b) in University of Petroleum and Energy Studies Act, 2003

(b)on the basis of the information received by the Visitor, if he is satisfied that any order, proceeding, or decision taken by any authority of the University is not in conformity with the Act,

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State of Uttarakhand - Subsection

Section 12(3)(b) in University of Petroleum and Energy Studies Act, 2003