Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(e) in Tamil Nadu Prohibition of Child Marriage Rules, 2009

(e)to file petition before the District Court for the custody and maintenance of children of the child marriage.