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[Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act]

State of Madhya Pradesh - Subsection

Section 30(2)(o) in The M.P. Sugarcane (Regulation of Supply and Purchase) Act, 1958

(o)the form of the statements, returns, register and other forms required to be maintained by or under this Act and the filling of such returns, statements and forms;