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[Cites 0, Cited by 0] [Section 581B(1)] [Section 581B] [Entire Act]

Union of India - Subsection

Section 581B(1)(k) in The Companies Act, 1956

(k)financing of procurement, processing, marketing or other activities specified in clauses (a) to (j) which include extending of credit facilities or any other financial services to its Members.