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[Cites 0, Cited by 0] [Section 114] [Entire Act]

State of Tamilnadu - Subsection

Section 114(4) in Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959

(4)Every application to the Government for the exercise of their power under this section shall be preferred within three months from the date on which the order or proceeding to which the application relates was communicated to the applicant.