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[Cites 0, Cited by 0] [Section 277] [Entire Act]

Bengal Presidency - Subsection

Section 277(a) in Police Regulations, Bengal , 1943

(a)If, in any case in which a final report has already been made, any information or clue is obtained, the investigation shall be re-opened and shall be conducted by such officers as may be detailed to do so by the officer-in-charge of the station.