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[Cites 0, Cited by 0] [Section 13] [Entire Act]

NCT Delhi - Subsection

Section 13(2) in National Law University Delhi Act, 2007

(2)[ The Vice-Chancellor shall be the Chairman of the Executive Council.] [Substituted by Delhi Act 7 of 2009, Section 7(b) published in Delhi Gazette on 22.6.2009 (w.e.f 22.6.2009).]