Section 33(1)(a) in Tamil Nadu Minor Inams (Abolition and Conversion into Ryotwari) Rules, 1965

[Cites 0, Cited by 0] [Section 33(1)] [Section 33] [Entire Act]

(a)The extent of land of each class, such as wet, dry, garden, tope, orchard and land used for non-agricultural purposes.

Legal Document View