Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 46 in Haryana Urban Development Authority (Erection of Buildings) Regulations, 1979 46. Floor beneath fire place. - Floors beneath and around every fire place shall be of concrete or similar fire proof materials and shall project suitably.
