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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(a) in The Criminal Law (Amendment) Act, 2005

(a)in sub- section 1, for the portion beginning with the words" gazetted officer" and ending with the brackets and words" (including the officer of the Controller of Stamps and Stationery)", the following shall be substituted, namely:-