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Bengal Presidency - Section

Section 1213 in Police Regulations, Bengal , 1943

1213. Monthly statement of pay.

- To ensure pay of subordinate officers not being drawn in excess of the sanctioned scale, heads of offices shall submit to the Inspector-General on or before the 10th of each month a statement in B.P. Form No. 233. Instructions for filling up the form are printed on the back thereof.VI - Travelling allowances and travelling allowance rills.