Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] State of Jharkhand - Subsection Section 22(b) in Jharkhand Panchayat Raj Act, 2001 (b)Mukhia of the Gram Panchayat shall not be a voter in election of Up- Mukhia, but in case of equality of votes he may exercise casting vote.
