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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(1)(g) in The Maharashtra Air (Prevention and Control of Pollution) Rules, 1983

(g)'Member-Secretary' means the Member-Secretary appointed by Government under clause (f) of sub-section (2) of section 4 of the Water (Prevention and Control of Pollution) Act. 1974;