Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Madhya Pradesh - Subsection Section 18(iii) in The Poisons (Madhya Pradesh) Rules, 1960 (iii)the amount of the said poison in the mixture shall not exceed 1 part in 1,300 parts by volume and 1 part in 650 parts by weight.
