Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

Altamount Road Area Citizens Committee ... vs The State Of Maharashtra And Ors on 5 January, 2024

Author: G. S. Kulkarni

Bench: G. S. Kulkarni

                                                                                 1-PIL-74-2013.DOC


S.R.JOSHI

                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                       ORDINARY ORIGINAL CIVIL JURISDICTION

                       PUBLIC INTEREST LITIGATION NO.74 OF 2013

            Altamount Road Area Citizens Committee                        ... Petitioner
            & Another
                           Versus
            The State of Maharashtra                                      ...Respondents


                                           WITH
                                 I.A.(L) NO.19120 OF 2023
                                             IN
                       PUBLIC INTEREST LITIGATION NO. 74 OF 2013

            Altamount Road Area Citizens Committee                        ... Petitioner
            & Another
                           Versus
            Bhuveneshwari Kumari Jadeja                                   ...Respondents
            & Others
                                          WITH
                                 I.A.(L) NO.2881 OF 2023
                                            IN
                       PUBLIC INTEREST LITIGATION NO.74 OF 2013

            Altamount Road Area Citizens Committee                        ... Petitioner
            & Another
                           Versus
            The State of Maharashtra
            & Others                                                      ...Respondents



            Mr. Dauris Shroff, Sr. Advocate with Mr. Aakash Chandan, Ms. Tanisha
            Choudhary and Ms. Aditi Hambarde i/b. Vis Legis Law Practice, for the
            Petitioner in all the Petitions.
            Mr. Sukanta Karmakar,AGP, for Respondent No.1-State.
            Dr. Milind Sathe, Sr. Advocate with Ms. Oorja Dhond i/b. Mr. S. K.
            Sonawane, for Respondent Nos. 2 to 12 and 18 - MCGM.
                                    _______________________
                                                  Page 1 of 2
                                               5 January, 2024



                ::: Uploaded on - 06/01/2024                     ::: Downloaded on - 07/01/2024 22:18:35 :::
                                                                          1-PIL-74-2013.DOC



                          CORAM:     G. S. KULKARNI &
                                     FIRDOSH P. POONIWALLA, JJ.
                          DATED:     5 JANUARY, 2024
                            _______________________
 P.C.

Liberty to the parties to move the Registry to place the matter before appropriate Bench as the matter was Part Heard before the Bench (G. S. Kulkarni and Jitendra Jain) of which one of us (G. S. Kulkarni, J.) is a member.

(FIRDOSH P. POONIWALLA, J.) (G. S. KULKARNI , J.) Page 2 of 2 5 January, 2024 ::: Uploaded on - 06/01/2024 ::: Downloaded on - 07/01/2024 22:18:35 :::