Supreme Court - Daily Orders
Kohinoor Steel Pvt. Ltd. vs Bajaj Allianz General Insurance ... on 31 July, 2023
Author: J.K. Maheshwari
Bench: J.K. Maheshwari
ITEM NO.19 COURT NO.13 SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 15947/2023
(Arising out of impugned final judgment and order dated 18-04-2023
in FA No. 889/2019 passed by the National Consumers Disputes
Redressal Commission, New Delhi)
KOHINOOR STEEL PVT. LTD. Petitioner(s)
VERSUS
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD. Respondent(s)
(FOR ADMISSION)
Date : 31-07-2023 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE J.K. MAHESHWARI
HON'BLE MR. JUSTICE K.V. VISWANATHAN
For Petitioner(s) Mr. Vivek Sood, Sr. Adv.
Mr. Abhijeet Sinha, AOR
Mr. Nandlal Kumar Singh, Adv.
Mr. Sarthak Gaurav, Adv.
Ms. Rimmi Bharadwaj, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice, returnable in four weeks.
(JAYANT KUMAR ARORA) (VIRENDER SINGH) ASTT. REGISTRAR-cum-PS BRANCH OFFICER Signature Not Verified Digitally signed by Jayant Kumar Arora Date: 2023.07.31 16:24:24 IST Reason: