Section 28 in Tamil Nadu National Law School Act, 2012
28. Academic Council.
- The Academic Council shall consist of the following ex-officio and other members, namely : -Class 1-Ex-officio Members.(a)The Vice-Chancellor;(b)The Deans of Faculties;(c)All the Heads of Departments of the School;(d)All Professors of the School;(e)The Librarian of the School Library.Class II - Other Members.(a)A member of the Bar Council of India nominated by the Chancellor;(b)A member of the Bar Council of Tamil Nadu nominated by the Chancellor;(c)Two members representing the Associate Professor and Assistant Professor of the School nominated by the Vice-Chancellor;(d)A Professor of the Tamil Nadu Dr. Ambedkar Law University nominated by the Vice-Chancellor;(e)A Senior Professor in Law from any one of the National Law Universities in India nominated by the Vice-Chancellor;(f)One teacher of every subject of study other than Law offered under the Scheme and Syllabus prescribed by the School nominated by the Vice-Chancellor;(g)An eminent person in the field of judiciary nominated by the Chancellor;(h)A member of the Southern Chamber of Commerce and Industry nominated by the Vice-Chancellor; and(i)An eminent person in the field of Social Service nominated by the Vice-Chancellor.
