Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 173] [Entire Act] State of Gujarat - Subsection Section 173(B) in Gujarat Panchayats Act, 1961 (B)Delegation of the functions under the Gujarat Co-operative Societies Act, 1961 (X of 1962)
