Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 85] [Entire Act] State of Odisha - Subsection Section 85(2) in Orissa Municipal Act, 1950 (2)The Municipality shall also pay such special allowances or fixed travelling allowances to such officers as may be determined by the State Government.
