Bombay High Court
Smt. Anita Vasant Mhamunkar vs Union Of India Thr. General Manager ... on 5 September, 2023
Author: Prithviraj K. Chavan
Bench: Prithviraj K. Chavan
33-IA-19674-2022.doc
Shailaja
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
INTERIM APPLICATION NO.19674 OF 2022
IN
FIRST APPEAL [STAMP] NO.3443 OF 2022
Anita Vasant Mhamunkar ] Applicant
Vs.
Union of India through General ]
Manager, Central Railway ] Respondent
....
Mr. Vaneet Khosala, for Applicant.
.....
CORAM : PRITHVIRAJ K. CHAVAN, J.
DATE : 5TH SEPTEMBER, 2023. P.C.
1. Issue notice to the respondents returnable on 10th October, 2023.
2. In addition to the Court notice, applicant to serve the respondent with private notice and file affidavit of service before the returnable date.
[PRITHVIRAJ K. CHAVAN, J.] Signed by: Shailaja Halkude Designation: PA To Honourable Judge 1 of 1 Date: 07/09/2023 12:39:14