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[Cites 0, Cited by 0] [Section 8(3)] [Section 8] [Entire Act]

State of Andhra Pradesh - Subsection

Section 8(3)(b) in Andhra Pradesh Government Professional Institutions (Regulation of Admissions into Under-graduate Medical and Dental Professional Courses) Rules, 2003

(b)The priorities in respect of the categories mentioned in item (a) above as declared by the Government vide G.O.Ms.No. 254., HM&FW (El) Department, dated 28-04-1993 and subsequent amendments thereto from time to time.