Calcutta High Court
Pathardih Engineering Works vs Board Of Trustees For The Port Of Cal on 7 April, 2009
Author: Girish Chandra Gupta
Bench: Girish Chandra Gupta
WP No. 1836 of 1999
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
PATHARDIH ENGINEERING WORKS
Versus
BOARD OF TRUSTEES FOR THE PORT OF CAL
BEFORE:
The Hon'ble JUSTICE GIRISH CHANDRA GUPTA
Date : 7th April, 2009.
Mr. Moni Mohan Chandra, Adv.
...For the petitioner.
The Court : At the prayer of the learned Advocate for
the petitioner, let this matter be listed on 5th May, 2009 marked
'for orders'. The learned Advocate for the petitioner shall
communicate this order to the learned Advocate for the
respondents.
(GIRISH CHANDRA GUPTA, J.) A/s.