Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 59(7)] [Section 59] [Entire Act] Union of India - Subsection Section 59(7)(b) in Conduct of Elections Rules, 1961 (b)if the symbol inside the box has been damaged or mutilated beyond recognition, or