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[Cites 0, Cited by 0] [Section 953(12)] [Section 953] [Entire Act]

State of Haryana - Subsection

Section 953(12)(i) in Punjab Jail Manual

(i)Buffalo giving milk in excess of 10 seers shall get 1 seer gram extra. A certificate signed by Superintendent should be attached to the detailed contingent bill in which the extra charge is made.