Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of Rajasthan - Subsection

Section 15(1)(c) in The Rajasthan Agricultural Produce Markets Act, 1961

(c)that he has been convicted of an offence punishable under this Act or the rules of bye-laws made thereunder, or