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Delhi High Court - Orders

Toshiba India Pvt Ltd vs Assistant Commissioner Of Income Tax on 4 February, 2019

Author: S. Ravindra Bhat

Bench: S. Ravindra Bhat, Prateek Jalan

$~22
*      IN THE HIGH COURT OF DELHI AT NEW DELHI
+      ITA 591/2018, C.M. APPL.20685/2018
       TOSHIBA INDIA PVT LTD
                                                      ..... Appellant
                        Through : None.

                        versus

       ASSISTANT COMMISSIONER OF INCOME TAX
                                                    ..... Respondent
                        Through : Sh. Ruchir Bhatia, Sr. Standing
                        Counsel.
       CORAM:
       HON'BLE MR. JUSTICE S. RAVINDRA BHAT
       HON'BLE MR. JUSTICE PRATEEK JALAN

                        ORDER

% 04.02.2019 List on 15.05.2019.

S. RAVINDRA BHAT, J PRATEEK JALAN, J FEBRUARY 04, 2019/AJK