Delhi High Court - Orders
Toshiba India Pvt Ltd vs Assistant Commissioner Of Income Tax on 4 February, 2019
Author: S. Ravindra Bhat
Bench: S. Ravindra Bhat, Prateek Jalan
$~22
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 591/2018, C.M. APPL.20685/2018
TOSHIBA INDIA PVT LTD
..... Appellant
Through : None.
versus
ASSISTANT COMMISSIONER OF INCOME TAX
..... Respondent
Through : Sh. Ruchir Bhatia, Sr. Standing
Counsel.
CORAM:
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 04.02.2019 List on 15.05.2019.
S. RAVINDRA BHAT, J PRATEEK JALAN, J FEBRUARY 04, 2019/AJK