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State of Tamilnadu - Section

Section 12 in Tamil Nadu Lease-holds (Abolition and Conversion Into Ryotwari) Rules, 1965

12. Eviction of occupants of buildings vesting in other persons.

- The provisions of rule 10 shall apply mutatis mutandis to cases-of eviction of the occupant of any building which vests, under section 11, in other persons.