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[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

State of Odisha - Subsection

Section 19(1)(d) in The Orissa Printing and Stationery Service (State Service Class I and II) Rules, 1981

(d)A candidate must be of good physique, active habits and free from organic defects, physical as well as mental infirmity and shall be required to appear before the Medical Board prior to his appointment, as in Rule 17.