Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 408] [Entire Act] State of Jharkhand - Subsection Section 408(3) in Civil Court Rules of the High Court of Judicature at Patna (3)Entries of the total day's receipt shall be regularly maintained every day and the total shall be carried forward to the following day till the end of the month.
