Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Odisha - Subsection Section 2(l) in Orissa Advocate's Welfare Fund Rules, 1986 (l)"Welfare Committee" means the Committee of the Council constituted in accordance with these rules by the Orissa State Bar Council from among its members;
