Delhi High Court - Orders
Anil Kumar Pancholi vs M/S Mahabir Steel Rolling Mills & Ors on 30 March, 2022
Author: C.Hari Shankar
Bench: C.Hari Shankar
$~36 to 53(Appellate Side-2022 List)& 99(Appellate Side-2020 List)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RSA 145/2016, CM APPL. 20552/2016, CM APPL.
20553/2016, CM APPL. 30208/2016, CM APPL. 30209/2016,
CM APPL. 6609/2018 & CM APPL. 5723/2021
ANIL KUMAR PANCHOLI ..... Appellant
Through:
versus
M/S MAHABIR STEEL ROLLING MILLS & ORS
..... Respondents
Through:
+ RSA 164/2018
M/S MAHABIR STEEL ROLLING MILLS & ANR
..... Appellants
Through:
versus
DEEP CHAND ..... Respondent
Through: Dr. Naipal Singh, Adv.
+ RSA 166/2018
M/S MAHABIR STEEL ROLLING MILLS & ANR
..... Appellants
Through:
versus
PRABHA RANI & ORS ..... Respondents
Through: Dr. Naipal Singh, Adv.
+ RSA 168/2018
M/S MAHABIR STEEL ROLLING MILLS & ANR
..... Appellants
Through:
Signature Not Verified
Digitally Signed
By:KAMLA RAWAT
RSA 145/2016 Page 1 of 6
Signing Date:22.04.2022
13:31:33
versus
DURGESH DEVI & ORS ..... Respondents
Through: Dr. Naipal Singh, Adv.
+ RSA 171/2018
M/S MAHABIR STEEL ROLLING MILLS & ANR
..... Appellant
Through:
versus
GAINDA SINGH & ORS ..... Respondents
Through: Dr. Naipal Singh, Adv.
+ RSA 172/2018
M/S MAHABIR STEEL ROLLING MILLS & ORS
..... Appellants
Through:
versus
SMT KALAWATI & ORS ..... Respondents
Through: Dr. Naipal Singh, Adv.
+ RSA 180/2018
M/S MAHABIR STEEL ROLLING MILLS & ANR
..... Appellants
Through:
versus
RUKHMANI & & ANR ..... Respondents
Through: Dr. Naipal Singh, Adv.
+ RSA 181/2018
M/S MAHABIR STEEL ROLLING MILLS & ANR
..... Appellants
Through:
Signature Not Verified
Digitally Signed
By:KAMLA RAWAT
RSA 145/2016 Page 2 of 6
Signing Date:22.04.2022
13:31:33
versus
KASHMIRI DEVI & ORS ..... Respondents
Through: Dr. Naipal Singh, Adv.
+ RSA 182/2018
M/S MAHABIR STEEL ROLLING MILLS & ANR
..... Appellants
Through:
versus
SHANTI DEVI (SINCE DECEASED) THR HER LRS &
ANR ..... Respondents
Through: Dr. Naipal Singh, Adv.
+ RSA 183/2018
M/S MAHABIR STEEL ROLLING MILLS & ANR
..... Appellants
Through:
versus
SHARDA DEVI & ANR ..... Respondents
Through: Dr. Naipal Singh, Adv.
+ RSA 184/2018
M/S MAHABIR STEEL ROLLING MILLS & ANR
..... Appellants
Through:
versus
TEJPAL (SINCE DECEASED) ..... Respondent
Through: Dr. Naipal Singh, Adv.
+ RSA 185/2018
M/S MAHABIR STEEL ROLLING MILLS & ANR
..... Appellants
Through:
Signature Not Verified
Digitally Signed
By:KAMLA RAWAT
RSA 145/2016 Page 3 of 6
Signing Date:22.04.2022
13:31:33
versus
BIMLA SHARMA & ORS ..... Respondents
Through: Dr. Naipal Singh, Adv.
+ RSA 188/2018
M/S MAHABIR STEEL ROLLING MILLS & ORS
..... Appellants
Through:
versus
RATTAN DEVI & ORS ..... Respondents
Through: Dr. Naipal Singh, Adv.
+ RSA 189/2018
M/S MAHABIR STEEL ROLLING MILLS & ORS
..... Appellants
Through:
versus
OM WATI & ORS ..... Respondents
Through: Dr. Naipal Singh, Adv.
+ RSA 190/2018
M/S MAHABIR STEEL ROLLING MILLS & OTHERS
..... Appellants
Through:
versus
MANGAT RAM & ORS ..... Respondents
Through: Dr. Naipal Singh, Adv.
Mr. Ram Murat Singh & Mr.
Rajeshwar Singh, Adv.
+ RSA 193/2018
M/S MAHABIR STEEL ROLLING MILLS & ANR
..... Appellants
Signature Not Verified
Digitally Signed
By:KAMLA RAWAT
RSA 145/2016 Page 4 of 6
Signing Date:22.04.2022
13:31:33
Through:
versus
DEEP CHAND & ORS ..... Respondents
Through: Dr. Naipal Singh, Adv.
+ RSA 195/2018
M/S MAHABIR STEEL ROLLING MILLS & ANR
..... Appellants
Through:
versus
KASTURI DEVI ( SINCE DECEASED) THR LRS & ORS
..... Respondents
Through: Dr. Naipal Singh, Adv.
+ RSA 197/2018
M/S MAHABIR STEEL ROLLING MILLS & ANR
..... Appellants
Through:
versus
PUSHPA DEVI & ANR ..... Respondents
Through: Dr. Naipal Singh, Adv.
+ RSA 194/2018
M/S MAHABIR STEEL ROLLING MILLS & ANR
..... Appellants
Through:
versus
MAHENDRI DEVI & ORS ..... Respondents
Through: Dr. Naipal Singh, Adv.
CORAM:
HON'BLE MR. JUSTICE C.HARI SHANKAR
ORDER
Signature Not Verified Digitally Signed By:KAMLA RAWAT RSA 145/2016 Page 5 of 6 Signing Date:22.04.2022 13:31:33 % 30.03.2022
1. An adjournment is sought on the ground that Mr. Praveen Jain has suddenly fallen ill and has to be taken to the hospital.
2. Accordingly, re-notify on 12th July, 2022.
C.HARI SHANKAR, J MARCH 30, 2022 SS Signature Not Verified Digitally Signed By:KAMLA RAWAT RSA 145/2016 Page 6 of 6 Signing Date:22.04.2022 13:31:33