Madras High Court
Mcgan'S Ooty School Of Architecture vs The National Institute Of Fashion ... on 8 November, 2021
Author: Krishnan Ramasamy
Bench: Krishnan Ramasamy
W.P.No.1061 of 2017
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 08.11.2021
CORAM
THE HON'BLE MR. JUSTICE KRISHNAN RAMASAMY
W.P.No.1061 of 2017
and W.M.P.Nos.1021 & 1022 of 2017
McGAN's Ooty School of Architecture
Represented by its Chairperson E.Sumathy ...Petitioner
Vs
1.The National Institute of Fashion Technology,
Represented by its Director General
NIFT Campus,
Hau Khas,
New Delhi - 110 016.
2.The National Institute of Fashion Technology,
Represented by its Director,
Site No.21, NIFT Campus,
27th Main, Sector 1, HSR Layout,
Bangalore - 560 102. ... Respondents
Prayer Writ Petition filed under Section 226 of the Constitution of India,
prayed for the issuance of Writ of Certiorari, seeking to call for the records of
the first respondent -NIFT dated 19.07.2016 in Agenda Item No.3409 enclosed
in the communication dated 20.09.2016 addressed to the petitioner-Institution
by the second respondent and quash the same.
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https://www.mhc.tn.gov.in/judis
W.P.No.1061 of 2017
For Petitioner : Mr.R.Gopinath
For Respondent : Mr.J.Madhana Gopal Rao
Senior Panel Counsel
ORDER
The learned counsel for the petitioner submitted that the issue in the present case has already been decided in the Arbitration. Therefore, the prayer sought for in this Writ Petition has become infructuous.
2.Recording the submission made by the learned counsel for the petitioner, this Writ Petition is dismissed as infructuous. Consequently, connected miscellaneous petitions are closed. No costs.
08.11.2021 Index: Yes Internet:Yes Speaking order/Non Speaking Order rst 2/4 https://www.mhc.tn.gov.in/judis W.P.No.1061 of 2017 To:
1.The National Institute of Fashion Technology, Represented by its Director General NIFT Campus, Hau Khas, New Delhi - 110 016.
2.The National Institute of Fashion Technology, Represented by its Director, Site No.21, NIFT Campus, 27th Main, Sector 1, HSR Layout, Bangalore - 560 102.3/4
https://www.mhc.tn.gov.in/judis W.P.No.1061 of 2017 KRISHNAN RAMASAMY,J.
rst W.P.No.1061 of 2017 and W.M.P.Nos.1021 & 1022 of 2017 08.11.2021 4/4 https://www.mhc.tn.gov.in/judis