Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Madhya Pradesh - Subsection Section 15(1) in The Wild Life (Protection) (Madhya Pradesh) Rules, 1974 (1)On receipt of an application for a licence under this Chapter, the issuing officer may, after such inquiry as he may deem fit, grant or reject the application.
