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[Cites 0, Cited by 0] [Section 199] [Entire Act]

State of Odisha - Subsection

Section 199(b) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(b)Chains, wires, ropes or metal tubes used for the suspension of a scaffold are-
(i)properly and securely fastened to every anchorage point and to be scaffold ledgers of other main supporting members used for the support of such scaffold; and
(ii)so positioned as to ensure stability of the scaffold;