Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 0] [Entire Act]

Union of India - Subsection

Section 0(69) in The Mumbai Port Trust (Transport, Handling and Storage of Dangerous Goods) Regulations, 2007

69.0Definition.- 69.1 Class 6.1 Poisonous (toxic) substances. - "Toxic" has the same meaning as "Poisonous" Theses are substances liable either to cause death or serious injury or to harm human health if swallowed or inhaled, or by skin contact.