Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Maharashtra - Subsection Section 3(2) in Hyderabad General Clauses Act, 1308F (2)Coming into operation of Acts. - Every Act shall come into operation after one month from the date of publication thereof in the [Official Gazette] [Substituted by A. O., 1956.];
