Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] Union of India - Subsection Section 11(1) in THE NATIONAL COMMISSION FOR HOMOEOPATHY ACT, 2020 (1)The Central Government shall, by notification, constitute an advisory body to be known as the Advisory Council for Homoeopathy.
