Himachal Pradesh High Court
M/S Kahan Chand And Sons vs . Shri Ravi Chand Sood And Others on 4 March, 2023
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
M/s Kahan Chand and sons Vs. Shri Ravi Chand Sood and others Civil Revision No. 06 of 2023 .
04.03.2023 Present: Mr. Vivek Sharma, Advocate, for the petitioner/non-
applicant.
Ms. Seema Sood, Advocate, for respondents No. 1 to 3/applicants.
Mr. Shubham Sood, Advocate, vice Mr. N.K. Gupta, Advocate, for respondents No. 4 and 5.
None for respondent No. 6.
r CMP No. 1003 of 2023 By way of this application, a prayer has been made for carrying out corrections in order dated 09.01.2023 to the effect that in the second last line of the order, the word 'respondent' be substituted by word 'petitioner'.
It is not disputed by learned counsel for the petitioner/non-applicant that there is a typographical error in order dated 09.01.2023. Accordingly, this application is disposed of by ordering substitution of word 'respondent' in the second last line of the order with word 'petitioner'. After carrying out the necessary corrections, let fresh order be uploaded on the Website.
Civil Revision No. 06 of 2023List on the date already fixed.
(Ajay Mohan Goel) Judge March 04, 2023 (bhupender) ::: Downloaded on - 04/03/2023 20:35:45 :::CIS