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State of Bihar - Section

Section 8 in Bihar Payment of Wages Rules, 1937

8. Notice of dates of payment.

- The paymaster shall display, in a conspicuous place at or near the main entrance of the factory, or industrial establishment a notice, in English and in the language of the majority of the persons employed therein, giving for not less than one month in advance, the days on which wages are to be paid.Section 25 (3), (f) and (h)