Section 1(2)(b) in The Delhi Lands Reforms Act, 1954

[Cites 0, Cited by 0] [Section 1(2)] [Section 1] [Entire Act]

NCT Delhi - Subsection

Section 1(2)(b) in The Delhi Lands Reforms Act, 1954

(b)[areas] [Substituted by Act 4 of 1959, section 2 for "areas controlled notified held occupied or owned by the Delhi Improvement Trust or" (w.r.e.f. 20-7-1954)] included in any estate owned by the Central Government or any local authority, and

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NCT Delhi - Subsection

Section 1(2)(b) in The Delhi Lands Reforms Act, 1954