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State of Jharkhand - Section

Section 115 in Civil Court Rules of the High Court of Judicature at Patna

115.

A list of cases in which succession certificates, probates or letters of administration have been prepared shall be exhibited on the notice board in the language of the Court. The certificates, probates or letters of administration shall be delivered to the parties or the pleaders concerned in open Court on the third day after the publication of the list.