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State of Rajasthan - Section

Section 3 in Rajasthan Agriculture University, Bikaner (Change of Name) Act, 2009

3. Amendment.

(1)As from the date of commencement of this Act, the principal Act shall stand amended to the extent and in the manner specified in the Schedule.
(2)The provisions of sub-section (1) shall be without prejudice to the generality of the provisions of section 2.