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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(25) in The Rules for Payment of Grant-in-Aid to Non-Government Allopathic Institutions & Red Cross Societies, 1970

(25)Every facility shall be provided to the Officer appointed by the Director for Inspection of the Institution, its accounts and other records which should be maintained in the prescribed form. All the instructions issued by the Director for affecting improvement and efficiency in the working of the Dispensary/Hospital shall be complied with.