Uttarakhand High Court
Smt Sushma Gupta vs Indian Institute Of Technology & Others on 10 November, 2014
Author: V.K. Bist
Bench: V.K. Bist, U.C. Dhyani
WPSB No. 406 of 2014 Hon'ble V.K. Bist, A.C.J. Hon'ble U.C. Dhyani, J.
Mr. Manoj Tewari, Senior Advocate assisted by Mr. Alok Mehra, Advocate for the petitioner.
Mr. Rajendra Dobhal, Senior Advocate assisted by Mr. Vipul Sharma, Advocate for the respondent nos.1 & 2.
Heard learned counsel for the parties. As prayed, time upto 24.11.2014 is granted to the respondent nos.1 & 2 for filing counter affidavit.
List this matter on 24.11.2014 in Daily Cause List.
(U.C. Dhyani, J.) (V.K. Bist, A.C.J.) 10.11.2014 Arpan