Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Maharashtra - Subsection Section 12(b) in The Maharashtra Habitual Offenders Rules, 1960 (b)if the place of residence is in a village, the limits of the village from 9.00 p.m. to 5.00 a.m. and the limits of Police Station from 5.00 a.m. to 9.00 p.m.,
